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State of Bihar - Section
Section 9 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992
9.
In order to conduct centralised written examination and oral interview for the selection of the candidates for appointment to Class III posts the State shall be divided into five zones, namely, (a) Patna, (b) Muzaffarpur, (c) Bhagalpur, (d) Ranchi and (e) Saharsa, Each of the aforesaid zones shall consist of the following districts -| (1) | Patna Zone | ... | Patna, Bhojpur, Gaya, Rohtas, Aurangabad, Nalanda, Nawadah. |
| (2) | Muzaffarpur Zone | ... | Muzaffarpur, Vaishali, Chapra, Siwan, Gopalganj, Sitamarhi,Motihari, Bettiah (West Champaran). |
| (3) | Bhagalpur Zone | ... | Bhagalpur, Munger, Begusarai, Khagaria, Dumka, Godda, Deoghar. |
| (4) | Ranchi Zone* | ... | Ranchi, Palamau, Gumla, Chaibasa, Jamshedpur, Dhanbad,Giridih, Hazaribagh. |
| (5) | Saharsa Zone | ... | Saharsa, Madhepura, Purnea, Katihar, Darbhanga, Madhubani,Samastipur. |