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State of Bihar - Section

Section 9 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

9.

In order to conduct centralised written examination and oral interview for the selection of the candidates for appointment to Class III posts the State shall be divided into five zones, namely, (a) Patna, (b) Muzaffarpur, (c) Bhagalpur, (d) Ranchi and (e) Saharsa, Each of the aforesaid zones shall consist of the following districts -
(1) Patna Zone ... Patna, Bhojpur, Gaya, Rohtas, Aurangabad, Nalanda, Nawadah.
(2) Muzaffarpur Zone ... Muzaffarpur, Vaishali, Chapra, Siwan, Gopalganj, Sitamarhi,Motihari, Bettiah (West Champaran).
(3) Bhagalpur Zone ... Bhagalpur, Munger, Begusarai, Khagaria, Dumka, Godda, Deoghar.
(4) Ranchi Zone* ... Ranchi, Palamau, Gumla, Chaibasa, Jamshedpur, Dhanbad,Giridih, Hazaribagh.
(5) Saharsa Zone ... Saharsa, Madhepura, Purnea, Katihar, Darbhanga, Madhubani,Samastipur.
* Now, part of Jharkhand State.Explanation. - Any judgeship carved out of any of the existing Judgeship shall continue to remain in the same Zone.