Allahabad High Court
Daya Shanker Awasthi & Others vs State Of U.P. And Others on 19 January, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- SERVICE SINGLE No. - 3863 of 1991 Petitioner :- Daya Shanker Awasthi & Others Respondent :- State Of U.P. And Others Petitioner Counsel :- P.N.Singh Respondent Counsel :- C S C Hon'ble Rajiv Sharma,J.
Case called out in the revised list. None responds for the petitioner to press the writ petition. The petition is quite old and pertains to the year 1991.
Accordingly, the writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.
Order Date :- 19.1.2010 HM