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[Cites 0, Cited by 1] [Section 2(5)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(5)(i) in The Kerala Money-Lenders Act, 1958

(i)a deposit of money or other property in a Government Post Office Savings Bank or in a bank, or in a company as defined in the Companies Act, 1956 (Central Act I of 1956), or with a co-operative society;