Jammu & Kashmir High Court
Ashish Sharma And Anr vs State Of J&K; And Ors on 26 November, 2018
Bench: Rajesh Bindal, Tashi Rabstan
Sr No. 25
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
IA Nos. 244/2018, 241/2018, 242/2018 in PIL No. 19/2012
c/w
PIL No. 7/2014, IA Nos. 2/2017, 62/2014, 1/2016
OWP No. 1133/2018, IA Nos. 1/2018, 2/2018, 3/2018
PIL No. 27/2014, IA No. 195/2014
Date of Order: 26.11.2018
Ashish Sharma and anr vs State of J&K and ors
and connected matters
Coram:
Hon'ble Mr. Justice Rajesh Bindal, Judge
Hon'ble Mr. Justice Tashi Rabstan, Judge
Appearance:
For the appellant(s)/petitioner (s) : Mr. Sunil Sethi, Sr. Advocate with
Mr. Dewakar Sharma, Advocate.
Mr. B.S.Salathia, Sr. Advocate with
Mr. Ashish Sharma, Advocate.
Mr. Pawan Dev Singh, Advocate.
Mr. Vikram Sharma, Advocate.
Mr. Abhinav Sharma, Advocate.
Mr. P.S. Parmar, Advocate.
For the respondent(s) : Mr. S.S.Nanda, Sr. AAG.
Mr. F.A Natnoo, AAG.
Mr. Adarsh Sharma, Advocate.
More time is sought by the learned counsel for the respondents to file objections to IA Nos. 244/2018, 241/2018 & 242/2018.
List IA Nos. 244/2018, 241/2018 & 242/2018 along with PIL No. 19/2012 and connected matters on 03.12.2018.
(Tashi Rabstan) (Rajesh Bindal)
Judge Judge
Jammu
26.11.2018
Surinder-II