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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(vi) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(vi)arrangements to be made for the functioning of the markets, discharge of duties of a market committee and its Chairman, in case they are prevented from discharging their duties under any lawful order;