Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(i) in Rajasthan Municipalities Act, 2009 (i)"Auditor" means the auditor defined in the Rajasthan Local Funds Audit Act, 1954 (Act No. 28 of 1954);
