Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 53 in The Bihar Co-operative Societies Rules, 1959

53. Disposal of unclaimed shares.

- If a member of a registered society dies and if the shares held by him are not disposed of in the manner prescribed in these Rules, the society shall transfer the value of such share to a savings bank account.