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[Cites 0, Cited by 0] [Section 30(16)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(16)(i) in Punjab Urban Planning and Development Building Rules, 2018

(i)Residential buildings (one or two family private dwelling): 1050 mm for single loaded (i.e. having door opening for single side of corridor) and 1500 mm for double loaded (i.e. having door opening for both side of corridor).