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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(vii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(vii)[ children of defence personnel; [Clauses (vii) and (viii) were inserted by Maharashtra 12 of 1988, Section 2(a).]