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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(1) in The Punjab Agricultural Produce Markets Act, 1961

(1)Every Committee shall have a Chairman and a Vice-Chairman. The Chairman shall be nominated from amongst the members who are producers and the Vice-Chairman shall be nominated from amongst the members who are licensee under Sections 10 and 13.]