Section 64 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
64. Power of Deputy Superintendent to grant four hour's leave.
- Subject to the rules relating to the granting of leave and the record to be maintained of all leave of absence for a period not exceeding four hours at any time to any subordinate Officers;Provided that in every case in which any such leave is granted, the Deputy Superintendent shall make all necessary arrangements for the due performance of the duties of the Officer to whom such leave is granted, during his absence on such leave
