Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(3) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 (3)The vacancy caused by expiration of the term of a nominated member or otherwise shall be filled up by nomination by the Proprietor.
