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[Cites 0, Cited by 0] [Section 542(2)] [Section 542] [Entire Act]

State of Jharkhand - Subsection

Section 542(2)(d) in Jharkhand Municipal Act, 2011

(d)any other institution, concern or undertaking which is established by or under a Central or State Act or which is controlled, or financed wholly or substantially by funds provided, directly or indirectly, by the Central Government or a State Government.