Section 292(2)(b) in Orissa Municipal Act, 1950

[Cites 0, Cited by 0] [Section 292(2)] [Section 292] [Entire Act]

(b)restrict the noise or vibration by prohibiting the working of the factory, work-shop or work-place between the hours of 9-30 P.M. and 5-30 A.M.

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