Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Haryana - Subsection Section 85(3) in The Haryana Motor Vehicles Rules, 1993 (3)The licensing authority for the purpose of this rule and rules 86, 87 and 88 shall be licensing authority specified under rule 3.
