Madhya Pradesh High Court
Mukesh Prajapat vs Ranbaxy Leboratory Ltd. on 13 April, 2022
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 1339 of 2015, WP No.01342 of 2015, WP No. 02477 of 2015, WP No. 02480 of 2015, WP No. 04133 of 2015, WP No. 00499 of 2017, WP No. 01952 of 2017 Dated : 13-04-2022 Parties through their counsel. List in the month of July, 2022 for consideration of interlocutory applications for urgent hearing of the petitions.
(PRANAY VERMA)
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Date: 2022.04.18
18:11:37 IST