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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(2) in Rules of the High Court of Judicature for Rajasthan, 1952

(2)When an appeal or application is presented in Court or before the Registrar the first entry on the order-sheet shall be made by the Reader concerned. In the case of a reference it shall be made by the clerk concerned.