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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

(2)The period of initial deputation shall be four years extendable by two years with the approval of administrative department. No deputation allowance will be admissible to the person on deputation during the extended period of deputation.