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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Uttarakhand - Subsection

Section 55(1)(b) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(b)make such other temporary provisions for the purpose of removing any such difficulties as aforesaid as may be specified in the Order.