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Gujarat High Court

Pr. Commissioner Of Income Tax 4 vs Suzlon Wind International Ltd on 11 September, 2017

Author: Akil Kureshi

Bench: Akil Kureshi, Biren Vaishnav

                   O/ST/1743/2017                                              ORDER



                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                              STAMP NUMBER NO. 1743 of 2017
                             In STAMP NUMBER NO. 1156 of 2017
                                             With
                               STAMP NUMBER NO. 1744 of 2017
                                               In
                               STAMP NUMBER NO. 1152 of 2017
                                             With
                               STAMP NUMBER NO. 1837 of 2017
                                               In
                               STAMP NUMBER NO. 1739 of 2017
                                             With
                               STAMP NUMBER NO. 1739 of 2017
                                             With
                               STAMP NUMBER NO. 1839 of 2017
                                               In
                               STAMP NUMBER NO. 1742 of 2017
                                             With
                               STAMP NUMBER NO. 1742 of 2017
                                             With
                               STAMP NUMBER NO. 1840 of 2017
                                               In
                               STAMP NUMBER NO. 1740 of 2017
                                             With
                               STAMP NUMBER NO. 1740 of 2017
         ==========================================================
            PR. COMMISSIONER OF INCOME TAX 4, AHMEDABAD....Petitioner(s)
                                    Versus
                  SUZLON WIND INTERNATIONAL LTD....Respondent(s)
         ==========================================================
         Appearance:
         MR NITIN K MEHTA, ADVOCATE for the Petitioner(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                 and
                 HONOURABLE MR.JUSTICE BIREN VAISHNAV




                                           Page 1 of 2

HC-NIC                                  Page 1 of 2      Created On Sat Sep 16 12:48:00 IST 2017
                   O/ST/1743/2017                                              ORDER



                                     Date : 11/09/2017


                                   COMMON ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI)       Office   objections   to   be   removed   on   or   before  25.09.2017,   failing   which,   the   matters   will   stand  dismissed   for   non­prosecution   without   further  referring to the Court.  

(AKIL KURESHI, J.) (BIREN VAISHNAV, J.) ANKIT Page 2 of 2 HC-NIC Page 2 of 2 Created On Sat Sep 16 12:48:00 IST 2017