Gujarat High Court
Pr. Commissioner Of Income Tax 4 vs Suzlon Wind International Ltd on 11 September, 2017
Author: Akil Kureshi
Bench: Akil Kureshi, Biren Vaishnav
O/ST/1743/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
STAMP NUMBER NO. 1743 of 2017
In STAMP NUMBER NO. 1156 of 2017
With
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In
STAMP NUMBER NO. 1152 of 2017
With
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In
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With
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With
STAMP NUMBER NO. 1839 of 2017
In
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With
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With
STAMP NUMBER NO. 1840 of 2017
In
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With
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PR. COMMISSIONER OF INCOME TAX 4, AHMEDABAD....Petitioner(s)
Versus
SUZLON WIND INTERNATIONAL LTD....Respondent(s)
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Appearance:
MR NITIN K MEHTA, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Page 1 of 2
HC-NIC Page 1 of 2 Created On Sat Sep 16 12:48:00 IST 2017
O/ST/1743/2017 ORDER
Date : 11/09/2017
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Office objections to be removed on or before 25.09.2017, failing which, the matters will stand dismissed for nonprosecution without further referring to the Court.
(AKIL KURESHI, J.) (BIREN VAISHNAV, J.) ANKIT Page 2 of 2 HC-NIC Page 2 of 2 Created On Sat Sep 16 12:48:00 IST 2017