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[Cites 0, Cited by 0] [Section 7B(2)] [Section 7B] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7B(2)(c) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(c)Agrees to be legally obligated to provide the original Voluntary Information Disclosure Form within seven (7) calendar days of receiving such requests from the Board.