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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(2) in The Maharashtra Electricity Duty Act, 1958

(2)All searches made under sub-section (1) shall be made in accordance with the provisions of [the Code of Criminal Procedure, 1973.] [These words were substituted for the words 'the Code of Criminal Procedure, 1898' by Maharashtra 33 of 1984, Section 3.]