Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 30 in The Bombay Entertainments Duty Rules, 1958 30. Admission against complimentary tickets. - Not more than one person shall be admitted against each complimentary ticket issued by a proprietor of an entertainment.
