Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 46] [Section 36(2)] [Section 36] [Entire Act] Union of India - Subsection Section 36(2)(b) in The Representation of the People Act, 1951 (b)that there has been a failure to comply with any of the provisions of section 33 or section 34; or