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[Cites 0, Cited by 0] [Section 162] [Entire Act]

Union of India - Subsection

Section 162(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)from Sub-Lieutenant to Lieutenant. - On attaining 1½ years' seniority in the rank of Sub-Lieutenant (including period spent as Acting Sub-Lieutenant).