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[Cites 0, Cited by 0] [Section 176] [Entire Act]

Union of India - Subsection

Section 176(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)Submarine allowance at the following rates shall be admissible to sailors attached for training to or for exercises in a submarine:
Rating DailyRate Monthlyceiling
MasterChief Petty Officer Class I & II Rs.2/- Notlaid down;