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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(21) in U.P. Revenue Code, 2006

(21)"village artisan" means a person whose main source of livelihood is manufacture or repair of traditional tools, implements and other articles or things used for agriculture of purposes ancillary thereto, and includes a carpenter, weaver, potter, black-smith, gold-smith, barber, washerman, cobbler or any other person who normally cams his livelihood by practising a craft either by his own labour or by labour of any member of his family in any village;