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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(6) in The Punjab Municipal Corporation Services (Recruitment and Conditions of Service) Rules, 1978

(6)While making recruitment to a Service under sub-rule (2), the policy of the Government regarding reservation of posts for members of the Scheduled Castes and Scheduled Tribes and Backward Classes and for any other category in relation to the Services under it shall be applicable.