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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(viii) in The Maharashtra Land Revenue (Assessment and Settlement of Land Revenue of Agricultural Lands) Rules, 1970

(viii)Population of supply of labour - The Settlement Officer shall collect information about population of the zone according to occupation from the last census report and shall compile the information regarding population in Form 7. He shall also ascertain the conditions as regards supply of the villages selected by him under clause (iv).