Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Goa - Subsection Section 92(3) in Goa Prisons Rules, 2006 (3)The prisoner shall always be informed of the amount realised by the sale of his property and the fact shall be noted on his History Ticket in Form No. XXV.
