Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 318] [Entire Act]

Greater Bengaluru City Corporation -

Section 318(18) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(18)for enforcing the cleanliness of milk-stores and milk-shops andvessels and utensils used by the keepers thereof or by hawkers for containing ormeasuring milk or preparing any milk product and for enforcing the cleanlinessof persons employed in the milk trade;