Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 84] [Entire Act] Union of India - Subsection Section 84(5) in The Patents Act, 1970 (5)Where the Controller directs the patentee to grant a licence he may, as incidental thereto, exercise the powers set out in section 88.
