Section 33(1) in Bank of Baroda (Employees') Pension Regulation, 1995
(1)An employee compulsorily retired from service as a penalty on or after 1st day of November, 1993 in terms of Bank of Baroda Officers? Employees (Discipline and Appeal) Regulations, 1976 or awards/settlements may be granted by the authority higher than the authority competent to impose such penalty, pension at a rate not less than two-thirds and not more than full pension admissible to him on the date of his compulsory retirement if otherwise he was entitled to such pension on superannuation on that date."
