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Madhya Pradesh High Court

Dr Ekta Joshi vs Rajmata Vijayaraje Scindia Krishi ... on 5 June, 2023

Author: Rohit Arya

Bench: Rohit Arya

                                           1
                     IN THE HIGH COURT OF MADHYA PRADESH
                                  AT GWALIOR
                                      WP No. 12390 of 2023
       (DR EKTA JOSHI Vs RAJMATA VIJAYARAJE SCINDIA KRISHI VISHWAVIDYALAYA AND OTHERS)

Dated : 05-06-2023
                None for the petitioner.

                Shri Sanjay Kumar Mishra- Advocate for the respondents.

Adjourned. List in due course.

(ROHIT ARYA) V. JUDGE Pj'S/-

PRINCEE BARAIYA 2023.06.06 10:55:40 -07'00'