Madhya Pradesh High Court
Dr Ekta Joshi vs Rajmata Vijayaraje Scindia Krishi ... on 5 June, 2023
Author: Rohit Arya
Bench: Rohit Arya
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 12390 of 2023
(DR EKTA JOSHI Vs RAJMATA VIJAYARAJE SCINDIA KRISHI VISHWAVIDYALAYA AND OTHERS)
Dated : 05-06-2023
None for the petitioner.
Shri Sanjay Kumar Mishra- Advocate for the respondents.
Adjourned. List in due course.
(ROHIT ARYA) V. JUDGE Pj'S/-
PRINCEE BARAIYA 2023.06.06 10:55:40 -07'00'