Rajasthan High Court - Jaipur
Nisha Yadav Wife Of Shri Tarun Yadav D/O ... vs Tarun Yadav S/O Shri Harikrishan Yadav on 2 January, 2020
Bench: Sangeet Lodha, Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 3444/2019
Nisha Yadav W/o Shri Tarun Yadav D/o Shri Hoshiyar Singh
Yadav, age 38 Years, R/o 64, Krishan Vihar, Gali No. 2, Ward No.
6, Chomu, Teshil Chomu, District Jaipur.
----Petitioner
Versus
Tarun Yadav S/o Shri Harikrishan Yadav, Age 35 Years, By Caste
Yadav R/o House No. 30/64/11, Sharvan Path Mansarovar,
Jaipur.
----Respondent
For Petitioner(s) : Mr. Dharmendra Jain.
HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 02/01/2020 Learned counsel appearing for the petitioner submits that by efflux of time, the writ petition has rendered infructuous.
Dismissed accordingly.
(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J DJ/- 16 (Downloaded on 02/01/2020 at 08:33:57 PM) Powered by TCPDF (www.tcpdf.org)