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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Nagaland - Subsection

Section 19(4)(c) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(c)To review decisions of the other authorities of the University if they are not in conformity with the provisions of this Act or the Statutes or the Rules;