Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(2)Each Faculty shall consist of such members and shall have such powers and perform such duties as may be prescribed by the Statutes.