Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Jammu-Kashmir - Subsection Section 3A(2) in The Jammu and Kashmir Representation of the People Act, 1957 (2)None of the associate members shall have a right to vote or to sign any decision of the Commission.
