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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(1)(a) in The Indian Post Office Rules, 1933

(a)A letter containing currency notes or bank notes and a parcel containing coin, bullion, platinum, precious stones, jewellery or articles of gold or silver, bank notes, currency notes, securities of any kind payable to bearer shall not be accepted for transmission by foreign post unless the sender also agrees to insure it.