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State of Uttar Pradesh - Section

Section 56 in U.P. Revenue Code (Amendment) Act, 2016

56. Amendment of Section 70.

- In Section 70 of the said Code, in Hindi version, in sub-section (2), for the words and figure ^^os rRdky vksn'kksa dks dk;kZfUor djsa vkSj mi/kkjk 1 ds v/khu tkjh fd;s x;s funs'kksa dk vuqikyu djsa the words and figure ^^os rRdky mi/kkjk 1 ds v/khu tkjh fd;s x;s vkns'kksa dks dk;kZfUor djsa vkSj funs'kksa dk vuqikyu djsashall be substituted.