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State of Andhra Pradesh - Section

Section 21 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

21. [ Bar on renewal of licence. [Substituted by Notification G.O.Ms.No. 112, dated 22.3.2017 (w.e.f. 18.6.2012)]

- A license granted under these Rules for the period from 1st April or 1st July of an year for a period of [24 months], as the case may be, or part thereof shall not be considered for renewal for the subsequent year(s)].