Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of Gujarat - Subsection

Section 109(1)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)for discharging any loan contracted under this Act or any other loan or debt for the repayment of which the Corporation is liable;