Delhi High Court - Orders
Taimoor Khan @ Bhola @ Tamoor vs Union Of India & Anr on 2 November, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1343/2023
TAIMOOR KHAN @ BHOLA @ TAMOOR ..... Petitioner
Through: Mr.U.A. Khan, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Sanjay Lao, Standing Counsel
with Mr.Priyam Agarwal, Mr.Shivesh
Kaushik & Mr.Abhinav Kr. Arya,
Advs.
SI Om Prakash HC Deepak ANTF
Crime Branch.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 02.11.2023
1. Learned counsel for the petitioner seeks and is granted one week time to file some documents which are necessary to adjudicate the present petition.
2. Accordingly, renotify on 17.11.2023.
SURESH KUMAR KAIT, J SHALINDER KAUR, J NOVEMBER 02, 2023/ab This is a digitally signed order.
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