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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(iv) in The Rajasthan Municipal Service Rules, 1963

(iv)that the seniority or persons appointed by transfer from Government service, after the commencement of these rules, shall be determined ad hoc on the basis of their continuous length of substantive service on the analogous post;