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Union of India - Section

Section 235 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

235. Officers borne additional.

- When it is desired that an officer borne additional for staff or special duties should practise or gain experience in ship, or handling, and the like, authority for him to take charge of a watch at sea or in harbour may be given by the senior officer of the squadron or unit, provided that nothing in this regulation shall put him in the line of succession to command.