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State of Madhya Pradesh - Section

Section 6 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

6. Assistance for reservation.

- The Collector or the Managing Director may take necessary assistance from their subordinates and other officers in the matter of formation of constituencies, inspection and allotments of places.Chapter-IV List of Voters