Supreme Court - Daily Orders
The Nellore Municipality. vs Syed Siraj Ahmed . on 17 April, 2014
xITEM NO.51 REGISTRAR COURT.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SANJIV JAIN
Petition(s) for Special Leave to Appeal (Civil) No(s).37861/2012
THE NELLORE MUNICIPALITY. Petitioner(s)
VERSUS
SYED SIRAJ AHMED & ORS. Respondent(s)
(With appln(s) for c/delay in filing SLP
Date: 17/04/2014 This Petition was called on for hearing today.
For Petitioner(s)
Mr. Venkateswara Rao Anumolu,Adv.
For Respondent(s) Mr.Pankaj Kr.Singh,adv.
Mr. K.L. Janjani,Adv.
UPON hearing counsel the Court made the following
O R D E R
Office report indicates that respondent No.5 is stated to have expired. Let the steps be taken to bring on record the Lrs. of deceased respondent No.5. List the matter on 7.08.2014.
(SANJIV JAIN ) Registrar SB