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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(b) in The Orissa Betterment Charges Rules, 1958

(b)If the period prescribed expires on a day when the Collector's office is closed, the appeal may be presented on the day the office re-opens. In computing the period, the day when the order or decision was made and the time spent on obtaining a copy of the decision or order shall be excluded.