Section 11(2)(e) in Telangana Cinemas (Regulation) Act, 1955

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(e)[ the procedure for approval of films for the purposes of sub-section (3) of section 5.] [Added by Act No. 18 of 1995.]

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