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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(a) in Chandernagore (Merger) Act, 1954

(a)Chandernagore shall be included, in and become part of, the following Council constituencies formed by the delimitation of Council Constituencies (West Bengal) Order, 1951, namely:-
(i)The West Bengal South (Graduates) constituency;
(ii)the Burdan Division (Teachers) constituency;
(iii)the Hooghly-Howrah (Local Authorities) Constituency;